Bombay High Court
Mrs. Rajani Rajan Dixit Alias Rajani ... vs State Of Maharashtra Through The Chief ... on 22 August, 2022
Bench: S.V. Gangapurwala, Madhav J. Jamdar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 14007 OF 2017
Mrs. Rajani Rajan Dixit Alias Rajani Tukaram ....PETITIONER
Washimbekar
V/S
State Of Maharashtra Through The Chief ....RESPONDENT
Secretary And Ors.
WITH INTERIM APPLICATION NO. 2181 OF 2021 Rajni Tukaram Washimbekar Alias ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Ors WITH INTERIM APPLICATION NO. 2270 OF 2022 In Writ Petition 14007 OF 2017 Mrs. Rajani Rajan Dixit Alias Rajani Tukaram ....PETITIONER Washimbekar V/S State Of Maharashtra And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE S.V. GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J.
Page 1/2 ::: Uploaded on - 23/08/2022 ::: Downloaded on - 23/08/2022 12:43:11 :::JAMDAR, JJ DATE : 22nd August, 2022 P.C. :
Place the matter for final hearing in the week commencing from 05/09/2022.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 23/08/2022 ::: Downloaded on - 23/08/2022 12:43:11 :::