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Bombay High Court

Mrs. Rajani Rajan Dixit Alias Rajani ... vs State Of Maharashtra Through The Chief ... on 22 August, 2022

Bench: S.V. Gangapurwala, Madhav J. Jamdar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 14007 OF 2017

 Mrs. Rajani Rajan Dixit Alias Rajani Tukaram ....PETITIONER
 Washimbekar
             V/S
 State Of Maharashtra Through The Chief      ....RESPONDENT

Secretary And Ors.

WITH INTERIM APPLICATION NO. 2181 OF 2021 Rajni Tukaram Washimbekar Alias ....PETITIONER V/S The State Of Maharashtra Through Chief ....RESPONDENT Secretary And Ors WITH INTERIM APPLICATION NO. 2270 OF 2022 In Writ Petition 14007 OF 2017 Mrs. Rajani Rajan Dixit Alias Rajani Tukaram ....PETITIONER Washimbekar V/S State Of Maharashtra And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE S.V. GANGAPURWALA & HON'BLE SHRI JUSTICE MADHAV J.

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JAMDAR, JJ DATE : 22nd August, 2022 P.C. :

Place the matter for final hearing in the week commencing from 05/09/2022.
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