Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Telangana - Subsection Section 24(2) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961 (2)No court inferior to the court of a magistrate of the first class shall take cognizance of, or try, an offence under this Act or any rule or order made thereunder.
