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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

Bombay Presidency - Subsection

Section 22(1)(xix) in The Bombay University Act, 1974

(xix)exercise such other powers and perform such other duties as may be conferred or imposed on it by this Act, the Statutes, Ordinances and Regulations.