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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(3) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(3)The application for licence shall be supported by an affidavit in Form No. 4 in the Annexure 5 with these Regulations sworn before Public Notary/ Magistrate.