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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(2)(c) in The Punjab Factory Rules, 1952

(c)Every new and second-hand cylinder of thin walls to which repairs, which may affect its safety have been carried out shall be tested before use at least one and a half times of its working pressure.