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Bengal Presidency - Section

Section 29 in The Calcutta Port Rules, 1943

29. Blue Peter.

- Every sea-going vessel about to leave the port shall hoist the Blue Peter at the fore at 6 A.M.on the day prior to that on which she breaks moorings, and shall keep it hoisted until the pilot assumes charge to take her to sea: Provided that this rule shall not apply in time of war.