Chattisgarh High Court
Pradeep Kumar Lonare @ Raja Marathi vs State Of Chhattisgarh 32 Crr/99/2019 ... on 23 January, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
MCRC No. 9644 of 2018
Pradeep Kumar Lonare @ Raja Marathi Versus State of Chhattisgarh
03 k
23/01/2019 Mr. BP Singh, Counsel for the Applicant.
Mr. Bhaskar Payashi, PL for the Respondent/State.
On the request of learned Counsel for the Applicant, list this case after six weeks.
Sd/-
(Arvind Singh Chandel) Judge Shubham