Section 176(1) in Rules of the High Court of Judicature for Rajasthan, 1952
(1)The paper book in a First Appeal shall consist of a fly sheet, an index and copies of the following papers, namely:-(a)plaint:(b)written statement:(c)further pleadings, if any:(d)statements of parties or their pleaders recorded under rules 1 and 2 of Order X of the Code:(e)judgment under appeal;(f)decree under appeal;(g)memorandum of appeal:(h)such evidence, oral or documentary or other papers as the appellant may wish to refer to:(i)memorandum of cross-objection, if any; and(j)such other evidence, oral or documentary or other papers as the respondent may wish to refer to.