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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(f) in The Tax Return Preparer Scheme, 2006

(f)The Board may, on the recommendation of the Resource Centre, terminate the agreement with the Partner Organisation and may -
(i)enter into an agreement with any other Partner Organisation; or
(ii)assign its functions to the Resource Centre,