Section 3(b) in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002
(b)[License shall be granted for retail sale of country and foreign liquor on Annexure 1 and 2 with these amended rules in the form CS2D and FL1D respectively.] [Substituted by Notification No. F/10/22/2003 CT (EX)/V/(17), dated 31-3-2003.]
