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[Cites 0, Cited by 0] [Section 10(10)] [Section 10] [Entire Act]

State of Telangana - Subsection

Section 10(10)(e) in Telangana State District Mineral Foundation (Trust) Rules, 2015

(e)Welfare of Women and Children - Special programmes for addressing problems of maternal and child health, malnutrition, infectious diseases, etc. can be taken up under the PMKKKY.