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Pr. Commissioner Of Income Tax 24 vs Govind Agarwal Huf on 9 July, 2018

Bench: Abhay Manohar Sapre, Uday Umesh Lalit

     ITEM NO.7                               COURT NO.10                  SECTION IX

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 22356/2018

     (Arising out of impugned final judgment and order dated 11-09-2017
     in ITA No. 914/2017 passed by the High Court of Judicature at
     Bombay)

     PR. COMMISSIONER OF INCOME TAX 24                                     Petitioner(s)

                                                     VERSUS

     GOVIND AGARWAL HUF                                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.84942/2018-CONDONATION OF DELAY
     IN FILING and IA No.84943/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     WITH
     Diary No(s). 22430/2018
     (FOR ADMISSION and I.R. and IA No.85012/2018-CONDONATION OF DELAY
     IN FILING and IA No.85013/2018-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT)

     Date : 09-07-2018 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT


     For Petitioner(s)                 Ms.   Pinky Anand,ASG
                                       Ms.   Asha Gopalan Nair,Adv.
                                       Mr.   Arijit Prasad,Adv.
                                       Mr.   Hemant Arya,Adv.
                                       For   Mrs. Anil Katiyar, AOR
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

Issue notice.

Tag with Civil Appeal No.14250 of 2015 and batch.

(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER