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[Cites 0, Cited by 0] [Section 134(2)] [Section 134] [Entire Act]

State of Himachal Pradesh - Subsection

Section 134(2)(a) in The Himachal Pradesh Panchayati Raj Act, 1994

(a)exercise all the powers specifically imposed or conferred upon him by or under this Act or under any other law for the time being in force;