Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Telangana - Section Section 21 in Telangana Pawn Brokers Act, 2002 21. Publication of order of cancellation. - Every order of cancellation of a licence under this Act, shall be notified in the district Gazette and also affixed on the notice board of the office of the licensing authority.
