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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(z) in Gujarat Road Safety Authority Act, 2018

(z)to sanction expenditure for the implementation of road safety schemes and programmes;
(za)to sanction expenditure for road safety projects and for purchase and installation of equipments and devices connected with road safety;
(zb)to sanction financial assistance to organizations and institutions working in the field of road safety;
(zc)to sanction expenditure for the conduct of studies, projects and research on matters relating to road safety; (zd) to extend assistance to the victims of accidents;
(ze)to sanction expenditure for trauma-care programmes or activities;
(zf)to sanction administrative expenditure of the Authority;
(zg)to sanction expenditure on matters connected with road safety measures;
(zh)to oversee the implementation of all laws relating to road safety such as helmet, seat belt, etc.;
(zi)to oversee the action to prevent the vehicles from being driven on the road without third party insurance;
(zj)to discharge such other functions, as may be prescribed, having regard to the objects of this Act.