Patna High Court - Orders
Md. Farrukh vs The State Of Bihar on 26 September, 2025
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.9142 of 2022
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Md. Farrukh
... ... Petitioner/s
Versus
The State of Bihar & Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr. Abhinav Srivastava, Sr. Advocate
For the Respondent/s : Mr. Kumar Alok (SC-7)
For the BPSC : Mr. K.K. Jha, Sr. Advocate
Mr. Uday Kumar Singh, Advocate
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CORAM: HONOURABLE MR. JUSTICE NANI TAGIA
ORAL ORDER
11 26-09-2025On the prayer of learned counsel for the petitioner, list this case on 28.11.2025.
(Nani Tagia, J) nilmani/-
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