Section 25 in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

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State of Rajasthan - Section

Section 25 in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

25. (a) The date on which the session of the Institution commenced for the academic year under application.

(b)The date on which the applicant joined the Institution.

(c)The month and date of his/her annual examination.