Allahabad High Court
Brijesh Singh Yadav vs State Of U.P. And Another on 7 May, 2021
Author: Sunita Agarwal
Bench: Sunita Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?In Residence Case :- WRIT - A No. - 393 of 2021 Petitioner :- Brijesh Singh Yadav Respondent :- State of U.P. and Another Counsel for Petitioner :- Rajan Babu Counsel for Respondent :- C.S.C. Hon'ble Mrs. Sunita Agarwal,J.
Dismissed.
For order, see order of date passed in Writ-A No.4052 of 2020 (Rohit Shukla & others Vs. State of U.P. & others).
Order Date :- 7.5.2021 Himanshu