Section 2(8) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018
(8)"Competent Authority" means any department, corporation, statutory body or agency of the Central or State Government, Halqa Panchayat, Municipality or other Local Body, entrusted with the powers and responsibilities of granting or issuance of clearances under any law for the time being in force ;
