Delhi High Court - Orders
Fiitjee Ltd vs Sh Om Prakash Daral & Anr on 8 February, 2023
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 314/2014 & CM APPLs.12200/2014, 13910/2014,
38284/2022 & 40744/2022
FIITJEE LTD ..... Appellant
Through: Mr. Raaj Malhotra, Advocate.
(M): 9811158979
versus
SH OM PRAKASH DARAL & ANR ..... Respondents
Through: Ms. Ruchira V. Arora with
Mr. Dhananjay Mehlawat,
Advocates for respondent no. 1.
(M): 9911006159
Email: [email protected]
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 08.02.2023 [Physical Hearing/ Hybrid Hearing]
1. Learned counsels for parties submit that the matter has been settled between the parties. However, there are certain directions that need to be complied with by both the parties. It is further submitted that an appropriate application in regard thereto is also in the process of being filed.
2. At request, list on 20.03.2023.
MINI PUSHKARNA, J FEBRUARY 8, 2023 c Signature Not Verified Digitally Signed By:PURAN SINGH TARIYAL Signing Date:10.02.2023 12:18:12