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Andhra Pradesh High Court - Amravati

Bojja Nagamani vs Peddapalli Hussain Sab on 25 November, 2024

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          HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI                              34
                                                                                  56
                      MAIN CASE No: S.A.No.101 of 2010
                                                                                  41
                              PROCEEDING SHEET                                    34
Sl.                                                                               56
                                                                              OFFICE
      DATE                                  ORDER                                 74
No.                                                                            NOTE
                                                                                  56
08. 25.11.2024 TMR, J                                                             40
                     Learned counsel for the appellant(s) requests time to        35
                                                                                  33
               get ready with the certified copies of the documents.
                                                                                  89
                     None appeared for the respondent(s).                         60
List the matter after three weeks. 35 46 89

________ 57 TMR, J 95 MKK 04 43 98 01 55 56 31 20 65 91 62 34 57 89 32 17 82 25 41 92 70 13 02 98 76