Andhra Pradesh High Court - Amravati
Bojja Nagamani vs Peddapalli Hussain Sab on 25 November, 2024
62
HIGH COURT OF ANDHRA PRADESH :: AMARAVATHI 34
56
MAIN CASE No: S.A.No.101 of 2010
41
PROCEEDING SHEET 34
Sl. 56
OFFICE
DATE ORDER 74
No. NOTE
56
08. 25.11.2024 TMR, J 40
Learned counsel for the appellant(s) requests time to 35
33
get ready with the certified copies of the documents.
89
None appeared for the respondent(s). 60
List the matter after three weeks. 35
46
89
________ 57 TMR, J 95 MKK 04 43 98 01 55 56 31 20 65 91 62 34 57 89 32 17 82 25 41 92 70 13 02 98 76