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[Cites 0, Cited by 0] [Section 221(1)] [Section 221] [Entire Act]

State of Gujarat - Subsection

Section 221(1)(q) in The Gujarat Municipalities Act, 1963

(q)as a factory, workshop or place of business in which animals arc employed or intended to be employed for doing work or in which steam, water or any mechanical power is used or intended to be used.