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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(1)(a) in Andhra Pradesh Bio-fertilisers (Monitoring and Quality Control), Act, 2006

(a)any Bio-fertiliser, the container whereof is not packed and marked in the manner laid down in this Act;