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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(3) in Rajasthan Right of Children to Free and Compulsory Education Rules, 2011

(3)The Chairperson of the School Management Committee shall take up the issues raised in the complaint in the regular meetings of the School Management Committee and shall take appropriate action thereupon :Provided that an emergency meeting may also be called depending upon the gravity of the case.