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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(b) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(b)
(i)Entrance fees shall payable by all new members at the rate of Rs.100 each,
(ii)Entrance fee shall neither be refundable nor transferable.