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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(3) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(3)The Director of Agriculture shall send to the Colonisation Commissioner, two copies of such applications duly certified by him and stating that the applicant has been selected by him for allotment of land in the Indira Gandhi Canal Colony area.