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State of Rajasthan - Section

Section 20 in Rajasthan Civil Services (Revised Pay Scales for Government Non-Engineering Polytechnic Colleges Teachers) Rules, 2013

20.

Notwithstanding anything contained in these rules, the Revised Pay (AICTE) shall be subject to the condition that the provisions of the Rajasthan Technical Education (Non-Engineering Service) Rules, 2010 in regard to qualification, mode of recruitment / appointment to different posts, grant of annual grade increments / conditions of eligibility for senior and selection scales of Lecturer etc. shall be amended with effect from 1.1.2006 strictly in conformity with the provisions contained in All India Council for Technical Education [Pay Scales, Service Conditions and Qualifications for the Teachers and other Academic Staff in Technical Institutions (Diploma) Regulations, 2010] issued vide Notification No. F. 37-3/Legal/2010 dated 5.3.2010 as may be amended from time to time except age of superannuation and full pension i.e. 50% of average pay or last pay drawn, whichever is higher after 20 years of qualifying service or as prescribed by the Government.