Delhi High Court - Orders
Ritwick Dutta vs Union Of India And Ors on 15 September, 2023
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~61
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12158/2023
RITWICK DUTTA ..... Petitioner
Through: Mr. Trideep Pais, Sr. Adv. with Mr.
Abhishek Jebaraj, Ms. Reyna Shruti
and Ms. Tara Elizabeth Kurien, Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Ripu Daman Bhardwaj, SPP for
CBI.
Mr. Anurag Ahluwalia, CGSC with
Mr. Abhigyan Siddhant, GP for R-1
and 3.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 15.09.2023
1. The instant writ petition has been for a direction to the Respondents to reveal as to whether any Look Out Circular has been issued against the Petitioner or not.
2. Mr. Ripu Daman Bhardwaj, learned SPP for CBI and Mr. Abhigyan Siddhant, learned Counsel for Respondent No.3/Bureau of Immigration state that one Look Out Circular has been issued against the Petitioner.
3. In view of the above, the writ petition is disposed of, along with pending application(s), if any.
SUBRAMONIUM PRASAD, J SEPTEMBER 15, 2023 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/09/2023 at 21:57:18