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Union of India - Section

Section 31 in The Transport Of Animals Rules, 1978

31. (a) The cages shall be clearly labelled showing the name, address and telephone number (if any) of the consignor and the consignee in bold red letters.

(b)The consignee shall be informed about the train in which the consignment of monkeys is being sent and its arrival time in advance.
(c)The consignment of monkeys to be transported shall be booked by the next passenger or mail train and should not be detained after the consignment is accepted for booking.