Gujarat High Court
Ayar Jivabhai Nanabhai vs The State Of Gujarat - Opponent(S) on 19 June, 2007
Author: R.P.Dholakia
Bench: R.P.Dholakia
CR.A/54/2007 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL APPEAL No. 54 of 2007
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AYAR JIVABHAI NANABHAI - Appellant(s)
Versus
THE STATE OF GUJARAT - Opponent(s)
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Appearance :
MS SADHANA SAGAR for Appellant(s) : 1,
None for Opponent(s) : 1,
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CORAM : HONOURABLE MR.JUSTICE R.P.DHOLAKIA
and
HONOURABLE MS.JUSTICE H.N.DEVANI
Date : 19/06/2007
ORAL ORDER
(Per : HONOURABLE MR.JUSTICE R.P.DHOLAKIA) ADMIT.
(R.P.DHOLAKIA, J.) (H.N.DEVANI, J.) /patil HC-NIC Page 1 of 1 Created On Tue Feb 09 00:03:25 IST 2016