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Gujarat High Court

Ayar Jivabhai Nanabhai vs The State Of Gujarat - Opponent(S) on 19 June, 2007

Author: R.P.Dholakia

Bench: R.P.Dholakia

         CR.A/54/2007                          1/1                                             ORDER



             IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
                           CRIMINAL APPEAL No. 54 of 2007

         =======================================================
                  AYAR JIVABHAI NANABHAI - Appellant(s)
                                  Versus
                    THE STATE OF GUJARAT - Opponent(s)
         =======================================================
         Appearance :
         MS SADHANA SAGAR for Appellant(s) : 1,
         None for Opponent(s) : 1,
         =======================================================
                   CORAM : HONOURABLE MR.JUSTICE R.P.DHOLAKIA

                             and

                             HONOURABLE MS.JUSTICE H.N.DEVANI


                                   Date : 19/06/2007

                                      ORAL ORDER

(Per : HONOURABLE MR.JUSTICE R.P.DHOLAKIA) ADMIT.

(R.P.DHOLAKIA, J.) (H.N.DEVANI, J.) /patil HC-NIC Page 1 of 1 Created On Tue Feb 09 00:03:25 IST 2016