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[Cites 0, Cited by 0] [Section 57B(9)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(9)(ii) in The Chhattisgarh Co-Operative Societies Act, 1960

(ii)A short term co-operative credit structure society shall have full freedom to transact with other societies registered under this Act or co-operatives registered under the Chhattisgarh Swayatta Sahakarita Adhiniyam, 1999 (No. 2 of 2000).