Rajasthan High Court - Jaipur
Smt. Shashi Bala Meena Wife Of Shri Narsi ... vs Punjab National Bank on 9 December, 2021
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 7612/2015
Smt. Shashi Bala Meena Wife Of Shri Narsi Lal Meena
----Petitioner
Versus
Punjab National Bank and Ors.
----Respondents
For Petitioner(s) : Mr. Akhil Simlote, Advocate For Respondent(s) : Mr. Ajay Shukla, Advocate HON'BLE MS. JUSTICE REKHA BORANA Order 09/12/2021 Mr. Ajay Shukla, Advocate puts appearance on behalf of the respondents. Hence, service is complete.
List the matter for admission on 11.01.2022.
(REKHA BORANA),J Mohit-5 (Downloaded on 16/12/2021 at 09:08:24 PM) Powered by TCPDF (www.tcpdf.org)