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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(13) in The M.P. Krishi Upaj Mandi (Special Licence for more than one Market Areas) Rules, 2003

(13)has been found involved in getting more weighed in the weighment of the agricultural produce of the seller putting him to loss; or