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State of Uttar Pradesh - Section

Section 029 in The U.P. Air (Prevention and Control of Pollution) Rules, 1983

029.

In exercise of the powers conferred by Section 54 of the Air (Prevention and Control of Pollution) Act, 1981 (14 of 1981), the Governor, after consultation with the U.P. Pollution Control Board set up by the U.P. Government vide notification No. 897/IX-2-100-74, dated 13th July, 1982, hereby makes the following rules :