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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 7(VI) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(VI)The OMR Answer Sheets will be scanned by the machine and in case a candidate makes a faint or stray mark(s) or ambiguous impression or incomplete mark in or around the oval on the OMR Answer Sheet, it shall be treated as a double shading and the result processed by the machine shall be final and not subject to any manual check.