Bombay High Court
M/S. Vardhman & Hiranandani Developers vs The Municiapl Commissioner Of ... on 24 September, 2019
Author: K.K. Tated
Bench: K.K. Tated
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 849 OF 2019
M/s. Vardhman & Hiranandani Developers ....Appellant
V/S
The Municiapl Commissioner Of Municipal ....Respondent
Corporation Of Greater Bombay And Another WITH CIVIL APPLICATION IN FA NO. 1432 OF 2015 In FIRST APPEAL 849 OF 2019 M/s. Vardhman & Hiranandani Developers ....Applicant V/S The Municiapl Commissioner Of Municipal ....Respondent Corporation Of Greater Bombay And Another WITH FIRST APPEAL NO. 165 OF 2015 The Municipal Commissioner Of Municipal ....Appellant Coporation Of Greater Mumbai And Another V/S M/s. Vardhaman & Hiranandani Developers ....Respondent WITH CIVIL APPLICATION IN FA NO. 440 OF 2015 In FIRST APPEAL 165 OF 2015 The Municipal Commissioner Of Municipal ....Applicant Coporation Of Greater Mumbai And Another Page 1/2 ::: Uploaded on - 24/09/2019 ::: Downloaded on - 25/09/2019 03:51:29 ::: V/S M/s. Vardhaman & Hiranandani Developers ....Respondent S.U.Kamdar Senior Advocate a/w Chetan Kapadia, V.Merchant, Abhishek Bhadang and Sharad Wokchoure i/b Kishore Thakordas And Comapany For Appellant in FA 849/2019 and Applicant in CAF 1432/2015 and Respondent in FA 165/2015 B.M.Chatterji Senior Advocate a/s Vishesh Srivastav, Ms Kavita Singh and Ms Shital Mane for MCGM Appellent in FA 165/2015 and Applicant in CAF 440/2015 and Respondent in FA 849/2019 ( AT 3 PM) CORAM : K.K. TATED, J DATE : 24th September, 2019 P.C. :
Stand over to 25/09/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 24/09/2019 ::: Downloaded on - 25/09/2019 03:51:29 :::