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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 54(8) in Arunachal Pradesh Goods Tax Act, 2005

(8)For the purposes of this section, the expressions "company" and "private company" shall have the meanings respectively assigned to them under clauses (i) and (ii) of section 3(1) of the Companies Act, 1956 (1 of 1956).