Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(xix) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(xix)'No Incentive Area' means an area notified as such by the Government of Punjab in the Department of Industries from time to time, in which incentives are restricted or inadmissible ;