Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 188] [Entire Act] State of Punjab - Subsection Section 188(n) in Punjab Municipal Act, 1911 (n)regulate the posting of bills and advertisements, and the position, size, shape and style of name-boards, sign boards and sign posts;
