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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(1) in Bihar Private Security Agencies Rules, 2011

(1)A person shall be eligible for being engaged or employed as private security guard if he fulfils the standards of physical fitness as specified below:-
(i)Height 160 cms. (For Female 150cms), weight according to standard table of height and weight, chest 80 cms. with an expansion of 4 cms (for females no minimum requirement for chest measurement).
(ii)Eye-sight-far sight vision 6/6, near vision 0.6/0.6 with or without correction, free from colour blindness should be able to identify and distinguish colour display in security equipments and read and understand display in English alphabets and Arabic numerals.
(iii)Free from knock knee and flat foot and should be able to run one kilometer in six minutes.
(iv)Hearing- free from defect, should be able to hear and respond to the spoken voice and the alarms generated by security equipments;
(v)The candidate should have dexterity and strength to perform searches, handle objects and use force for restraining the individuals in case of need.