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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(c) in The Rajasthan Government Electrical Undertakings (Dues Recovery) Act, 1960

(c)the form and costs of notice of demand, the mode of the service thereof and the costs of recovery;