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State of Odisha - Section

Section 4 in The Rules for the Working and Management of Prison Welfare Services in the Jails, 1985

4.

The qualification for recruitment of a Prison Welfare Officer shall be-
(i)a graduate of a recognised University preferably with Psychology and Demology as subjects in Degree Course;
(ii)not more than 28 years of age, if not already in service under the Government or a University.