Section 2(e) in The M.P. Janapada Panchayat Members (Travelling and other Allowances) Rules, 1995
(e)the expression "Place of residence" means in case of the President, Vice-President and the member of the Janapada Panchayat, the place intimated to the Chief Executive Officer, where the member usually resides; if such place is within the Janapada Panchayat area and if his actual place of residence situated outside the Janapada Panchayat area, then the specified nearest place within the Panchayat area;
