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[Cites 0, Cited by 0] [Section 4(1B)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1B)(c) in Uttar Pradesh State Universities Act, 1973

(c)the State Government shall take steps for the appointment of officers and constitution of authorities of such Universities in accordance with the provisions of this Act, so that the same may be completed before the expiry of the respective terms of the interim officers and members under clause (b).