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[Cites 0, Cited by 0] [Section 607C(1)] [Section 607C] [Entire Act]

State of Telangana - Subsection

Section 607C(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)taking possession of polling station or a place fixed for the poll by any person or persons and allowing only his or their own supporters to exercise their right to vote and prevent others from free exercise of their right to vote;