Madras High Court
S M Sami Ur Rehman vs Rural Electrification Corporation ... on 24 April, 2023
Author: D.Bharatha Chakravarthy
Bench: T.Raja, D.Bharatha Chakravarthy
W.P.No.12898 of 2023
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 24.04.2023
CORAM :
THE HON'BLE MR.T.RAJA, ACTING CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE D.BHARATHA CHAKRAVARTHY
W.P.No.12898 of 2023
S M Sami Ur Rehman .. Petitioner
Vs
1.Rural Electrification Corporation Limited,
rep. by its Chairman cum Managing Director,
Plot No.I-4, Section 29,
Near IFFCO Chowk Metro Station,
Gurugram,
Haryana – 122 001.
2.The Chairman,
Tamil Nadu Generation and Distribution
Corporation Limited (TANGEDCO),
10th Floor, 144, Anna Salai,
Chennai – 600 002.
3.O/o. The Chief Engineer/IT & RAPDRP/TANGEDCO,
6th Floor, Western Wing,
NPKRR Maaligai,
Anna Salai, Chennai,
Tamil Nadu – 600 002.
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W.P.No.12898 of 2023
4.The Director/Distribution,
TANGEDCO,
144, Anna Salai,
Chennai – 600 002. .. Respondents
Prayer: Petition filed under Article 226 of the Constitution of India
seeking issuance of a writ of mandamus directing the respondents to
modify the experience clause in the tender eligibility criteria, by
including the work experience outside India or to remove the
experience in India altogether to facilitate wider audience of bidders in
public interest in all the 15 packages of tender floated by the second
respondent in Tamil Nadu under Revamped Distribution Sector Scheme
by considering the representation given by the petitioner dated
19.04.2023.
For the Petitioner : Mr.K.Sugumar
for Mr.S.Senthil
For the Respondents : Mr.D.R.Arunkumar
Standing Counsel
for respondents 2 to 4
ORDER
(Order of the court was made by the Hon'ble Acting Chief Justice) Learned counsel appearing for the petitioner sought permission of this Court to withdraw the writ petition. He has also made an endorsement to that effect.
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2. Recording the submission made by learned counsel for the petitioner, the writ petition is dismissed as withdrawn. There will be no order as to costs.
(T.R., ACJ.) (D.B.C., J.)
24.04.2023
Index : Yes/No
Neutral Citation : Yes/No
bbr
To:
1.The Chairman cum Managing Director, Rural Electrification Corporation Limited, Plot No.I-4, Section 29, Near IFFCO Chowk Metro Station, Gurugram, Haryana – 122 001.
2.The Chairman, Tamil Nadu Generation and Distribution Corporation Limited (TANGEDCO), 10th Floor, 144, Anna Salai, Chennai – 600 002.
3.The Chief Engineer/IT & RAPDRP/TANGEDCO, 6th Floor, Western Wing, NPKRR Maaligai, Anna Salai, Chennai, Tamil Nadu – 600 002.
4.The Director/Distribution, TANGEDCO, 144, Anna Salai, Chennai – 600 002.
__________ Page 3 of 4 https://www.mhc.tn.gov.in/judis W.P.No.12898 of 2023 THE HON'BLE ACTING CHIEF JUSTICE AND D.BHARATHA CHAKRAVARTHY, J.
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