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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(1) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(1)The personnel shall comply with the information security policy, and other policies, guidelines, procedures, etc. issued by the Authority, from time to time.