Section 4 in Andhra Pradesh Constitution of Nagar Panchayats and Municipalities Rules, 2019
4. Formulation of proposal by the District Collector.
(1)Whenever a Gram Panchayat or Group of Gram Panchayats which have been developed and satisfy the criteria for constitution of Nagar Panchayat / Municipality, the District Collector concerned may formulate a proposal for constitution of a Panchayat or Gram Panchayats as a Nagar Panchayat or Municipality as the case may be.(2)The proposal formulated by the District Collector shall contain, among others, the following information in respect of the Gram Panchayat / Gram Panchayats:i. Population as defined in clause-(27-a) of section-2 of the Andhra Pradesh Municipalities Act, 1965 and density of population in Annexure-Iii. Note on economic importance of Gram Panchayat(s)showing availability of market facilities, industries, availability of roads, water supply, schools & colleges, medical facilities, cinema halls and other potentialities to attract industries in Annexure-II.iii. Profile of Gram Panchayat (s) in Annexure-III.iv. Statement showing particulars of employees working in Gram Panchayat(s) in Annexure - IV.v. Statement showing immovable properties owned by the Gram Panchayat(s) in Annexure - Vvi. Statement showing movable properties owned by the Gram Panchayat(s) in Annexure - VIvii. Statements showing fixed deposits and investments held by the Gram Panchayat (s) in Annexure - VII.viii. Statement showing Demand, Collection and Balance (DCB) of taxes and non-taxes of the Gram Panchayat(s) in Annexure - VIII.ix. Statement showing details of ongoing schemes implemented by the Gram Panchayat(s) in Annexure - IX.x. Statement showing work and material bills and other dues payable by the Gram Panchayats(s) in Annexure - X.xi. Statement showing the survey numbers included in the Gram Panchayat(s) village-wise in Annexure- XI.xii. Statement showing boundary description of proposed Nagar Panchayat/Municipality in Annexure- XII.xiii. Sketch showing the existing limits of the Gram Panchayat(s) and proposal limits of Nagar Panchayat/Municipality in Annexure-XIII
