Delhi High Court - Orders
M/S Bhayana Builders Pvt Ltd vs M/S Chintels India Ltd on 3 November, 2023
Author: Yashwant Varma
Bench: Yashwant Varma
$~11& 12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 271/2022
M/S BHAYANA BUILDERS PVT LTD ..... Appellant
Through: Ms. Manmeet Kaur and Mr.
Chandan Malav, Advocates.
versus
M/S CHINTELS INDIA LTD ..... Respondent
Through: Mr. Raghav Kohli and Ms.
Vishakha Gupta, Advocates.
12
+ FAO(OS) (COMM) 275/2022
M/S BHAYANA BUILDERS PVT LTD ..... Appellant
Through: Ms. Manmeet Kaur and Mr.
Chandan Malav, Advocates.
versus
M/S CHINTELS INDIA LTD ..... Respondent
Through: Mr. Raghav Kohli and Ms.
Vishakha Gupta, Advocates.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 03.11.2023 The Court grants liberty to learned counsels for respective parties to place a Brief Synopsis of Submissions on record at least 48 hours prior to the date fixed as well as a Compilation of the Judgments which are proposed to be relied upon. Those submissions shall refer to the pdf page numbers of the digital record of the Court wherever so This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/11/2023 at 22:01:55 required.
List on 30.01.2024.
YASHWANT VARMA, J.
RAVINDER DUDEJA, J.
NOVEMBER 3, 2023/kk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/11/2023 at 22:01:55