Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 38 in Andhra Pradesh Unorganized Workers' Social Security Rules, 2012

38. Powers to remove difficulties.

- If any difficulty arises in giving effect to the rules of this Act, the State Government may, by order published in the Official Gazette, make such rules, not inconsistent with the provisions of this Act, as may appear to it to be necessary for removing the difficulty.Form - I(See Rule 26 (6))Name of the unorganized worker: .......................Father's / husband's name: ............................Occupation: ...........................................Address: ..............................................Present:...............................................Permanent:Dependents: ....................................................................................
(a)Father: ....................................................................................
(b)Mother:.....................................................................................
(c)Dependent children:.........................................................................
(d)Others: ...................................................................................................................................................................
Signature of theunorganized worker
Form - II(See Rule 26 (9))Application for renewal of membership